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Calcutta High Court

S.S.Salwar Suits Pvt. Ltd & Anr vs Unknown on 11 May, 2011

Author: I. P. Mukerji

Bench: I. P. Mukerji

                           CP NO. 227 OF 2011
                           CA No. 135 of 2011
                     IN THE HIGH COURT AT CALCUTTA
                         Original Jurisdiction


                           IN THE MATTER OF :
                    S.S.SALWAR SUITS PVT. LTD & ANR.


       BEFORE:
      The Hon'ble JUSTICE I. P. MUKERJI

Date : 11th May, 2011.

Ms.Prabha Jain, Adv. appears.

The Court: It is submitted on behalf of the learned counsel that due to unavoidable circumstances the notice of the petition could not be served on the Central Government through the Regional Director, Department of Company Affairs, Eastern Region, Calcutta by 30th day of April, 2011 pursuant to the order dated 26th April, 2011. Hence it is prayed that extension of time be made to file the same by 18th May, 2011.

The prayer is allowed.

Returnable date is extended to 6th day of June, 2011. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

(I. P. MUKERJI, J.) Sp/