Calcutta High Court
S.S.Salwar Suits Pvt. Ltd & Anr vs Unknown on 11 May, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
CP NO. 227 OF 2011
CA No. 135 of 2011
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
IN THE MATTER OF :
S.S.SALWAR SUITS PVT. LTD & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 11th May, 2011.
Ms.Prabha Jain, Adv. appears.
The Court: It is submitted on behalf of the learned counsel that due to unavoidable circumstances the notice of the petition could not be served on the Central Government through the Regional Director, Department of Company Affairs, Eastern Region, Calcutta by 30th day of April, 2011 pursuant to the order dated 26th April, 2011. Hence it is prayed that extension of time be made to file the same by 18th May, 2011.
The prayer is allowed.
Returnable date is extended to 6th day of June, 2011. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) Sp/