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Allahabad High Court

The Commissioner Of Income Tax-I Agra vs Shri Narendra Kishore Goswami Mathura on 8 July, 2010

Bench: Ra'|Es Kumar, Bharati Sapru

Court No. - 37
Case :- INCOME TAX APPEAL DEFECTIVE No. - 75 of 2008
Petitioner :- The Commissioner Of Income Tax-I Agra

Respondent :- Shri Narendra Kishore Goswami Mathura
Petitioner Counsel :- R.K. Upadhyay

Hon'ble Ra'|es Kumar,J.

Hon'ble Bharati Sapru,J. List after 23rd of July, 2010 along with Income Tax Appeal No.222 of 2008. Order Date :- 8.7.2010 S.P.