Allahabad High Court
The Commissioner Of Income Tax-I Agra vs Shri Narendra Kishore Goswami Mathura on 8 July, 2010
Bench: Ra'|Es Kumar, Bharati Sapru
Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 75 of 2008 Petitioner :- The Commissioner Of Income Tax-I Agra Respondent :- Shri Narendra Kishore Goswami Mathura Petitioner Counsel :- R.K. Upadhyay Hon'ble Ra'|es Kumar,J.
Hon'ble Bharati Sapru,J. List after 23rd of July, 2010 along with Income Tax Appeal No.222 of 2008. Order Date :- 8.7.2010 S.P.