Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(5)] [Section 98] [Entire Act] Union of India - Subsection Section 98(5)(b) in The Oil Mines Regulations, 2017 (b)no match, lighter, or smoking apparatus or any other source capable of igniting flammable gas is present at or around his place of work: