Section 16(1) in Punjab Detenus (Conditions of Detention) Order, 1974
(1)All detenus shall be supplied writing material at their own expense: provided that the supply of paper shall be subject to the following conditions:-(i)it shall be supplied in small quantities at a time and shall before delivery to the detenu be numbered and jail stamp affixed to it; and(ii)an additional lot shall not be supplied unless the paper already supplied is produced and is found to have been properly used.
