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[Cites 0, Cited by 0] [Section 73H(3)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(3)(iii) in Maharashtra Factories Rules, 1963

(iii)Where an inflammable atmosphere is likely to occur the soles of footwear worn by workers shall have no metal on them and the wheels of trucks or conveyors shall be constructed of non-sparking materials. Adequate precautions shall be taken to prevent the ignition of explosive or inflammable atmosphere by sparks emitted from locomotives or other vehicles operating in the vicinity.