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Delhi High Court - Orders

Sanju Chaudhary & Ors vs Jitender Kumar & Ors on 11 October, 2023

Author: Navin Chawla

Bench: Navin Chawla

                                    $~23
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    MAC.APP. 383/2022
                                         SANJU CHAUDHARY & ORS.                  ..... Appellants
                                                        Through: Mr.Shekhar Aggarwal, Adv. (through
                                                                 VC)
                                                        versus

                                                JITENDER KUMAR & ORS.                    ..... Respondents
                                                             Through: Mr.J.P.N Shahi and Ms.Aastha
                                                                      Kaushal, Advs. for R-3.(through VC)

                                                CORAM:
                                                HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                                  ORDER

% 11.10.2023

1. Notice could not be issued to the respondent no.2 as it was reported that the given address is incorrect.

2. On the appellants providing current address of the respondent no.2 and taking other requisite steps, let notice of this appeal be issued to the respondent no.2, to be served through all permissible modes, returnable on 10th April, 2024.

NAVIN CHAWLA, J OCTOBER 11, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2023 at 13:14:07