Delhi High Court - Orders
Sanju Chaudhary & Ors vs Jitender Kumar & Ors on 11 October, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 383/2022
SANJU CHAUDHARY & ORS. ..... Appellants
Through: Mr.Shekhar Aggarwal, Adv. (through
VC)
versus
JITENDER KUMAR & ORS. ..... Respondents
Through: Mr.J.P.N Shahi and Ms.Aastha
Kaushal, Advs. for R-3.(through VC)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 11.10.2023
1. Notice could not be issued to the respondent no.2 as it was reported that the given address is incorrect.
2. On the appellants providing current address of the respondent no.2 and taking other requisite steps, let notice of this appeal be issued to the respondent no.2, to be served through all permissible modes, returnable on 10th April, 2024.
NAVIN CHAWLA, J OCTOBER 11, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.
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