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[Cites 0, Cited by 50] [Section 55(1)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1)(a) in The Transfer Of Property Act, 1882

(a)to disclose to the buyer any material defect in the property or in the seller’s title thereto of which the seller is, and the buyer is not, aware, and which the buyer could not with ordinary care discover;