Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(iii) in The Rajasthan Financial Corporation General Regulations, 2002 (iii)A separate ledger shall be maintained in the Share Register for each class of shareholders referred to in Sections 4 and 4A.
