Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(3)(c) in Rajasthan Rent Control Act, 2001 (c)all prosecutions instituted under the provisions of the repealed Act shall be effective and disposed of in accordance with such repealed law;