Himachal Pradesh High Court
Oic Ltd. vs . Ajay Kumar & Others. on 18 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
OIC Ltd. vs. Ajay Kumar & others.
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FAO No. 300 of 2019 18.8.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant.
Mr. Naresh Kumar Sharma, Advocate, for respondents No. 1 to 3.
Mr. Vivek Chandel, Advocate, for respondent No.4.
r Respondent No.5 is stated to have died.
Learned counsel for the appellant seeks time to take steps for substitution of deceased respondent No.5.
Necessary steps be taken within four weeks.
CMP No. 9788 of 2022 Application is allowed for the reasons stated therein. The cross-objections be registered. The application stands disposed of.
(Satyen Vaidya) Judge 18th August, 2022 (kck) ::: Downloaded on - 18/08/2022 20:05:19 :::CIS