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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(c) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(c)Keep a complete record of the origin or source of every root-stock and every scion showing
(i)the botanical name, together with local name, if any, of the root stock used;
(ii)the botanical name, together with the local name, if any, of the scion used in raising the Horticulture plants.
(iii)display a board in local language showing the plant stock position and price structure at the entrance of the Nursery.
(iv)display the board with green colour back ground and white labeling.