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Patna High Court - Orders

Paras Yadav & Anr vs Asharfi Yadav & Ors on 8 April, 2016

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

   IN THE HIGH COURT OF JUDICATURE AT PATNA
               Civil Writ Jurisdiction Case No.5767 of 2012
======================================================
1. Paras Yadav S/O Late Raja Choudhary R/O Gopalpur, Pragana Wara,
P.S.- Hussainganj Dr. Bakarganj, District- Siwan
2. Deputy Yadav S/O Late Rajpati Yadav R/O Gopalpur, Pragana Wara,
P.S.- Hussainganj Dr. Bakarganj, District- Siwan
                                                       .... .... Petitioner/s
                                  Versus
1. Asharfi Yadav S/O Late Jagdish Ahir R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
2. Dinesh Yadav S/O Late Jagdish Ahir R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
3. Ramesh Yadav S/O Late Jagdish Ahir R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
4. Bhagwati Yadav S/O Late Jagrnath Ahir R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
5. Lakshman Yadav S/O Late Jagrnath Ahir R/O Village- Gopalpur, Pragna
- Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
6. Ganesh Yadav S/O Late Jagrnath Ahir R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
7. Jaimangal Yadav S/O Sukhdeo Yadav R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
8. Rajbanshi Yadav S/O Late Hari Yadav R/O Village- Gopalpur, Pragna -
Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
9. Sudama Yadav S/O Late Ramsunder Yadav R/O Village- Gopalpur,
Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
10. Girija Devi W/O Sachinand Yadav, D/O Late Devsharan Yadav R/O
Village- Gopalpur, Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj,
District- Siwan
11. Binda Devi W/O Ramesh Yadav, D/O Late Devsharan Yadav R/O
Village- Gopalpur, Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj,
District- Siwan
12. Bachha Yadav S/O Late Devsharan Yadav R/O Village- Gopalpur,
Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
13. Rajendra Yadav S/O Late Devsharan Yadav R/O Village- Gopalpur,
Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
14. Most. Baleshwari W/O Late Ram Narayan Yadav R/O Village-
Gopalpur, Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
15. Brij Bihari Yadav S/O Late Ram Narayan Yadav R/O Village-
Gopalpur, Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
16. Lal Bihari Yadav S/O Late Ram Narayan Yadav R/O Village- Gopalpur,
Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
17. Shiv Bihari Yadav S/O Late Ram Narayan Yadav R/O Village-
Gopalpur, Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
18. Gaya Yadav S/O Late Ram Narayan Yadav R/O Village- Gopalpur,
Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
19. Lakshmi Yadav S/O Late Satyanarayan Yadav R/O Village- Gopalpur,
Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
20. Yogendra Choudhary S/O Late Nathuni Choudhary R/O Village-
Gopalpur, Pragna - Wara, P.S.- Hussainganj, Dr. Bakarganj, District- Siwan
 Patna High Court CWJC No.5767 of 2012 (7) dt.08-04-2016                                     2




                                                                  .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.5680 of 2012
            ======================================================
            1. Paras Yadav S/O Late Raja Choudhary R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            2. Deputy Yadav S/O Late Rajpati Yadav R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
                                                                   .... .... Petitioner/s
                                              Versus
            1. Asharfi Yadav Son Of Late Jagdish Ahir R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            2. Dinesh Yadav Son Of Late Jagdish Ahir R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            3. Ramesh Yadav Son Of Late Jagdish Ahir R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            4. Bhagwati Yadav Son Of Late Jagarnath Ahir R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            5. Lakshman Yadav Son Of Late Jagarnath Ahir R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            6. Ganesh Yadav Son Of Late Jagarnath Ahir R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            7. Jaimangal Yadav S/O Sukhdeo Yadav R/O Gopalpur, Pragana Wara, P.S.
            - Hussainganj Dr. Bakarganj, District - Siwan
            8. Rajbanshi Yadav S/O Late Hari Yadav R/O Gopalpur, Pragana Wara,
            P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            9. Sudama Yadav S/O Late Ramsunder Yadav R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            10. Girija Devi W/O Sachinand Yadav D/O Late Devsharan Yadav R/O
            Gopalpur, Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            11. Binda Devi W/O Ramesh Yadav D/O Late Devsharan Yadav R/O
            Gopalpur, Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            12. Bachha Yadav Son Of Late Devsharan Yadav R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            13. Rajendra Yadav Son Of Late Devsharan Yadav R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            14. Most. Baleshwari W/O Late Ram Narayan Yadav R/O Gopalpur,
            Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            15. Brij Bihari Yadav Son Of Late Ram Narayan Yadav R/O Gopalpur,
            Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            16. Lal Bihari Yadav Son Of Late Ram Narayan Yadav R/O Gopalpur,
            Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            17. Shiv Bihari Yadav Son Of Late Ram Narayan Yadav R/O Gopalpur,
            Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            18. Gaya Yadav Son Of Late Ram Narayan Yadav R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            19. Lakshmi Yadav S/O Late Satyanarayan Yadav R/O Gopalpur, Pragana
            Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
            20. Yogendra Choudhary S/O Late Nathuni Choudhary R/O Gopalpur,
            Pragana Wara, P.S. - Hussainganj Dr. Bakarganj, District - Siwan
       Patna High Court CWJC No.5767 of 2012 (7) dt.08-04-2016                              3




                                                                  .... .... Respondent/s
                  ======================================================
                  Appearance :
                  (In CWJC No.5767 of 2012)
                  For the Petitioner/s  :   Mr. Ranjan Kumar Dubey, -Advocate
                  For the Respondent/s  : Mr. Ram Chandra Singh, -Advocate
                  (In CWJC No.5680 of 2012)
                  For the Petitioner/s  :   Mr. Ranjan Kumar Dubey, -Advocate
                  For the Respondent/s  : Mr. Ram Chandra Singh, -Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
                  ORAL ORDER

7   08-04-2016

Since both these petitions happen to be amongst the same parties, arising out of same Title Suit bearing No.518/2008 pending before Sub-Judge-IV, Siwan, with the consent of the parties, have been heard together and are being disposed of by a common order.

At the present moment, learned counsel for the respondents has submitted that instant Title Suit No. 518/2008 had already been dismissed in default vide order dated 16.01.2015. It has also been submitted that till today, it has not been restored. Therefore, both these petitions have become infructuous.

Learned counsel for the petitioners submits that he has to take instruction.

When the learned counsel for the respondents is so affirmative over his submission, then there is no question to disbelieve him. Hence, these two petitions are disposed of as being infructuous.

Patna High Court CWJC No.5767 of 2012 (7) dt.08-04-2016 4

However, it is made clear that in case, Title Suit No.518/2008 is found restored before today, then in that event, petitioner will be at liberty to file restoration petition.

(Aditya Kumar Trivedi, J) perwez U