Section 14(4) in Punjab Market Committees Bye-laws
(4)No person shall wear or attempt to wear or use a forefeited badge.[15. Books to be kept by broker and weighman. - Every broker shall keep a book in form 'G' in which he shall record his daily work.] [Substituted vide Notification No. 7290 dated 30.3.87, Punjab Gazette dated 24.4.87.]
