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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(4) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(4)The Social Audit team, without wasting time shall collect the required data from online database (http://nrega.nic.in)and start their social audit process. Under no circumstances, the conduct of social audit will be postponed on the above mentioned ground.