Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 28 in The Plantations Labour Act, 1951 28. Power to require medical examination .- An Inspector may, if he thinks necessary so to do, cause any young person employed in a plantation to be examined by a certifying surgeon.
