Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in The Orissa Goshala Act, 1961 (1)If there be any dispute regarding any sum payable under Sub-section (1) of Section 9 or Section 10, the matter may be referred to the Registrar for orders.
