Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

National Consumer Disputes Redressal

Grand Venice Buyers Association (Reg) & ... vs M/S. Bhasin Infotech & Infrastructure ... on 23 April, 2015

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          CONSUMER CASE NO. 272 OF 2015           1. GRAND VENICE BUYERS ASSOCIATION (REG) & 86 ORS. ...........Complainant(s)  Versus        1. M/S. BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD. & 2 ORS. ...........Opp.Party(s) 
  	    BEFORE:      HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER    HON'BLE MRS. REKHA GUPTA, MEMBER 
      For the Complainant     :      Mr. Jayant K.Sud,  Advocate with
  		  Ms.Bonita Singh, Advocate       For the Opp.Party      : 
 Dated : 23 Apr 2015  	    ORDER    	    

After some arguments learned counsel for the complainant seeks to withdraw the present complaint with liberty to file fresh complaint (s) on the same cause of action.  Liberty granted.  Complaint is dismissed as withdrawn.

 

  ......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER