National Consumer Disputes Redressal
Grand Venice Buyers Association (Reg) & ... vs M/S. Bhasin Infotech & Infrastructure ... on 23 April, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI CONSUMER CASE NO. 272 OF 2015 1. GRAND VENICE BUYERS ASSOCIATION (REG) & 86 ORS. ...........Complainant(s) Versus 1. M/S. BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD. & 2 ORS. ...........Opp.Party(s) BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER HON'BLE MRS. REKHA GUPTA, MEMBER
For the Complainant : Mr. Jayant K.Sud, Advocate with Ms.Bonita Singh, Advocate For the Opp.Party : Dated : 23 Apr 2015 ORDER
After some arguments learned counsel for the complainant seeks to withdraw the present complaint with liberty to file fresh complaint (s) on the same cause of action. Liberty granted. Complaint is dismissed as withdrawn.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER