Section 14(vii) in The U.P. Water Supply and Sewerage Act, 1975

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State of Uttar Pradesh - Subsection

Section 14(vii) in The U.P. Water Supply and Sewerage Act, 1975

(vii)to perform all functions, not stated herein which were being performed by the Local Self-Government Engineering Department before the commencement of this Act;

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State of Uttar Pradesh - Subsection

Section 14(vii) in The U.P. Water Supply and Sewerage Act, 1975