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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4)(a) in Shekhawati University, Sikar Act, 2012

(a)to be the custodian of the records, the Common Seal and such other properties of the University as the Board shall commit to his or her charge; and