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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(3)(ii) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004

(ii)becomes a member of the Council of States or the House of the People or any Legislative Assembly of a State or Union Territory or any Legislative Council of a State; or