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State of Punjab - Section
Section 21 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960
21. Repeal of existing rules.
- These rules shall supersede all previous rules [ - ] [The words 'if any' omitted by Notification No. G.S.R. No. 134, dated 18.5.1964.] in force in the State for suspension, remission or revival of assessment of land revenue of culturable areas rendered unfit for cultivation due to thur, kallar, rein, sem, cho or deposit of sand.Form A(See rule 12)List of fields damaged by thur, sem, cho or sand, requiring remission of fixed land revenue in Patwar Circle No.__________, Tehsil________, District________, for Rabi, 19___.| Number of holding of last jamabandi Khewat | ||||
| Serial No. | Name of village with Topographical number | Khatauni | Names of landowners with brief description | Name of cultivator with brief description |
| 1 | 2 | 3 | 4 | 5 |
| Field No. | Area | Land Revenue | Cesses | Total | Remarks |
| 6 | 7 | 8 | 9 | 10 | 11 |
| Land Revenue remissible on area noted in column 4 | |||||||
| Serial No. | Topograplical No. | Name of village | Area in *[hectares] the land revenue of which was remitted onaccount of thur, sem, cho or sand, but which has since beensown | Land Revenue | Cesses | Total | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| (See rule 18) | ( See rule 18) |
| Parcha relating to the revival of assessment of Land Revenue | Parcha relating to the revival of assessment of the land .revenue on account of cultivation of land affected by thur, sem,cho or sand |
| Number | Counterfoil | Number | Counterfoil | ||
| Name of malguzar with parentage, caste and residence | Field No. | Area | Land Revenue to be revived | Harvest from which proposed | Signature of Patwari with date of delivery |
| Land Revenue to be revived | |||||||
| Serial No. | Topographical number | Name of village | Area in *[hectares] the land revenue of which was remitted onaccount of thur, sem, cho or sand, but which has since beensown | Land Revenue | Cesses | Total | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |