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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(4) in The M.P. Lok Vaniki Rules, 2002

(4)The management plan shall specify the following issues, namely :-
(a)Ensuring sustainable production of timber and/or other forest products;
(b)Encouraging and protecting natural regeneration and/or planting of suitable species;
(c)Felling of mature, over mature, dry and diseased trees and removal of wind fallen trees;
(d)Thinning and pruning;
(e)Improving the health and vitality of the crop; and
(f)Ensuring soil and moisture conservation.