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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Central Silk Board Silkworm Seed Regulations, 2010

(3)The silkworm seed producer of Tasar, Muga and Eri shall undergo training for a period of not less than one month in a sericulture institution under State or Central Silk Board or any other recognized institution.