Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 59 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 59. [ [Omitted by section 3 of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act 1972 (Tamil Nadu Act 10 of 1972).] [***]
