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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(i) in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983

(i)site plan of building and certificate of Assistant Engineer or Executive Engineer of Public Works Department that the building is safe for being used as a cinema;