Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 746] [Entire Act] Bengal Presidency - Subsection Section 746(2) in Police Regulations, Bengal , 1943 (2)A Gurkha born out of Nepal shall be treated as of Nepalese nationality unless he can prove that he resides habitually outside Nepal and that he has no permanent home in Nepal.
