Delhi High Court - Orders
Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 13 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13244/2022
EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY COMPANY
..... Petitioner
Through: Ms. Vasudha Trivedi, Mr. Kumar
Ravishankar and Mr. Raghav Alok,
Advs.
versus
COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
ORS. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 13.09.2022 CM APPL. 40137/2022 (for exemption) Allowed, subject to all just exceptions. The application shall stand disposed of. W.P.(C) 13244/2022 Although the respondents are stated to have been placed on advance notice, none has appeared on their behalf when the matter was called.
Consequently, let learned counsel for the petitioner take steps for service on the said respondents through all permissible modes including via approved courier service.
List again on 11.11.2022.
YASHWANT VARMA, J.
SEPTEMBER 13, 2022 / SU Signature Not Verified Digitally Signed By:NEHA Signing Date:14.09.2022 16:57:51