Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 10 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

10.

The State Government shall then examine the character rolls, sendee books and personal files, if any, of all officers whose names have been included in any of the lists referred to in Rule 9 and prepare two further lists separately for each cadre, one containing the names in order of merit with due regard to seniority of the officers considered suitable absorption on the posts of Karya Adhikari, Abhiyanta, Kar Adhikari and Chikitsa Adhikari, as the case may be, and another containing the names of officers not considered so suitable.