88. [ Superintendent to accompany Inspector-General or official visitor. [Part II, Rule 57.]
(1)The Superintendent shall accompany the Inspector-General whenever that officer visits the jail for the purpose of inspecting the same or any part thereof and shall take all necessary measures to facilitate the inspection and secure the safety of the inspecting officer.](2)The Superintendent shall, if so desired, similarly accompany any official visitor during his visit to the jail.
