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[Cites 0, Cited by 26] [Entire Act]

Union of India - Section

Section 39 in The Payment Of Bonus Act, 1965

39. Application of certain laws not barred.—

Save as otherwise expressly provided, the provisions of this Act shall be in addition to and not in derogation of the Industrial Disputes Act, 1947 (14 of 1947), or any corresponding law relating to investigation and settlement of industrial disputes in force in a State.