Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Trade Unions Act, 1926

(e)“registered Trade Union” means a Trade Union registered under this Act;