Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Goa - Section Section 40 in The Goa, Daman and Diu (Excise Duty) Rules, 1964 40. Permit for possession. - A permit for possession of rectified spirit or absolute alcohol under section 8 shall be in Form E-13.
