Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(1) in The Enemy Agents Ordinance, 2005 (1)The [Government in consultation with the High Court] [Substituted by Act XL of 1966 for 'Government'.] may, at any staged the proceedings before a Special Judge, transfer the case to another Special Judge
