Supreme Court - Daily Orders
Dinesh Sharma vs Emgee Cables And Communication Ltd. on 22 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.17 COURT NO.15 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 17437/2023
(Arising out of impugned final judgment and order dated 31-01-2023
in SBCRMP Nos. 7689/2018 and 6995/2018 passed by the High Court of
Judicature for Rajasthan at Jaipur)
DINESH SHARMA Petitioner(s)
VERSUS
EMGEE CABLES AND COMMUNICATION LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.157994/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.157995/2023-EXEMPTION FROM
FILING O.T. and IA No.157993/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
Date : 22-08-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s)
Mr. Krishnamohan K., AOR
Ms. Saloni Sharma, Adv.
Ms. Dania Nayyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable in three weeks.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.08.24 17:55:58 IST Reason: