Section 10 in The West Bengal Utilisation of Land For Production of Food Crops Act, 1969
10. Possession in case of extension of the period of requisition.
- If the period of requisition is extended under clause (b) of section 9, the Collector may,-(a)by order allow the person to whom possession has been delivered under sub-section (1) of section 5 to continue to remain in possession for such period not extending beyond the agricultural year as may be specified in the order; or(b)proceed under section 5 and make over possession of the land to another person.
