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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(m) in Orissa Education Act, 1969

(m)[ "Tribunal" means the Tribunal constituted under Section 24A.] [Added by the Orissa Education (Amendment) Act, 1974 (Or. Act 17 of 1974), s. 2.]