Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(1)(a) in U.P. (Suspension Of Sentence Of Prisoners) Rules, 2007 (a)illness of prisoner's parents, husband or wife, son, daughter, brother or sister, or