Section 10(1) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018
(1)There shall be two dates for grant of increment namely, 1st January and 1st July of every year, instead of existing date of 1st July :Provided that an employee shall be entitled to only one annual increment either on 1st January or 1st July depending on the date of his appointment, promotion or grant of financial upgradation.
