Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(f) in Shri Sanwaliaji Temple Act, 1992 (f)"Shri Sanwaliaji Trust" means the trust known by this name under the deed of trust registered under the Rajasthan Public Trust Act, 1959 on 19-06-1986 by the Devasthan Department;
