Section 3(e) in Dowry Prohibition (Haryana Amendment) Act, 1976

[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(e) in Dowry Prohibition (Haryana Amendment) Act, 1976

(e)take or carry in excess of -

(i)twenty-five members of the marriage party; and

(ii)eleven members of the band;