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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(b) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(b)Population Ecology & Conservation Biology: Life history traits; patterns of population growth, density dependent and independent mechanisms; concept of population viability analysis (PVA), carrying capacity, meta-population and evolutionary significant units (ESU); monitoring and estimation of wild animals: case study of tiger; endangered species management - principles & practices of reintroduction, restocking; preparation of recovery Plans.