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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(1)(b) in Government of India Act, 1935

(b)in the application of the said Act to the forces and ships of His Majesty's navy other than those of the Indian navy, to such modifications and adaptations as may be made, or may have been made under section sixty-six of the Government of India Act, by His Majesty in Council for the purpose of regulating the relations of those forces and ships to the forces and the ships of the Indian navy.