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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in Madhya Pradesh Investment Region Development and Management Act, 2013

(f)"development" with its grammatical variations means the carrying out of a building, engineering, milling or other operation in, or over or under land, or the making of any material change in any building or land or in the use of either, and includes sub-division of any land;