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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)in the event of an unnatural death or suicide of a juvenile or child in an institution, it is imperative on the part of the institution to ensure that an inquest and post-mortem examination is held at the earliest;