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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(o) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(o)"national municipal accounts manual" shall mean the municipal accounting manual formulated by the Central Government from time to time;