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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(5)(i) in Telangana Value Added Tax Act, 2005

(i)[ transactions on which tax is paid or payable under sub-section (11) of section 4.] [Added by Act No.21 of 2011.]