Supreme Court - Daily Orders
Jagmohan Singh vs Dsgmc on 31 October, 2022
ITEM NO.35 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR.H. SHASHIDHARA SHETTY
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14110/2022
JAGMOHAN SINGH Petitioner(s)
VERSUS
DSGMC & ORS. Respondent(s)
IA No. 133769/2022 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 31-10-2022 These matters were called on for hearing today.
For Petitioner(s)
Mr. Anil Kumar, Adv.
Ms. Sonam Chouhan, Adv.
Mr. Raj Kishor Choudhary, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Delay of 57 days in refiling is condoned. Process as per rules.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by SWETA BALODI Date: 2022.11.04 16:50:04 IST Reason: