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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(10)(a) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(a)Certified copy of registration/renewal certificate of the founder society of Madarsa established by Muslim registered under Societies Registration Act, 1860 and a certified copy of the constitution (Dasturul Amal) of the Society.