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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(b) in The Orissa Grama Panchayats Act, 1964

(b)the appointment of Election Officers, Presiding Officers and such other officers with such designations as the State Government may deem fit for the conduct of elections;