Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(18)] [Section 54] [Entire Act]

State of Jharkhand - Subsection

Section 54(18)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)Psychological counselling may also be provided to the child wherever necessary.